Section 4(8)(c) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

[Cites 0, Cited by 0] [Section 4(8)] [Section 4] [Entire Act]

(c)which, under any provision of the Rajasthan Municipalities Act, 1959 (Act No. 38 of 1959) becomes a public street, and includes a road;

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