Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

C/M, Madarsa Arabia Ahle Sunnat ... vs State Of U.P. And 3 Others on 2 April, 2019

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 721 of 2019
 

 
Petitioner :- C/M, Madarsa Arabia Ahle Sunnat Madinatul Uloom, Sant Kabir Nagar, And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mohammad Ali Ausaf
 
Counsel for Respondent :- C.S.C.,Prabhakar Awasthi,Sami Ullah Khan
 

 
Hon'ble Prakash Padia,J.
 

Passed over on the illness slip of Mr. Sami Ullah Khan, learned counsel for the respondents.

Mr. Mohd. Ali Ausaf, learned counsel for the petitioner is present. This is tied up matter.

List on 9.4.2019.

Order Date :- 2.4.2019 Pramod Tripathi