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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(2)The official number once assigned to an Indian fishing boat shall not be changed except when the fishing boat is registered again at another port of registry, nor shall the official number be registered for another vessel.