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[Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act]

State of Goa - Subsection

Section 15A(1)(i) in The Goa Public Health Rules, 1987

(i)to exhibit name, licence number, details of licence, working hours of each massage parlour/SPA in the premises or building in a manner clearly visible from outside;