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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(4)(b) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(b)the owner, occupier, tenant, lessee or other person having right to the possession and enjoyment of the land included in a unit, on which the minor forest produce is grown and includes every person, who from time to time, claims title to such produce through him;