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Supreme Court - Daily Orders

T.Balakrishnam Naidu (D) By L.Rs. vs R. Muniraju on 18 January, 2024

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.102                                COURT NO.7                         SECTION IV-A

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS

                                       Civil Appeal       No(s).   5877/2009

     T.BALAKRISHNAM NAIDU (D) BY L.RS.                                             Appellant(s)

                                                        VERSUS
     R. MUNIRAJU & ANR.                                                            Respondent(s)

     (IA No. 159199/2018 - EXEMPTION FROM FILING O.T., IA No. 6172/2019
     - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES AND   IA
     No.    159198/2018     -    PERMISSION    TO     FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 18-01-2024 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE VIKRAM NATH
                           HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Appellant(s)                  Mr. Shekhar G Devasa, Adv.
                                       Mr. Manish Tiwari, Adv.
                                       Ms. Thashmitha Muthanna, Adv.
                                       Mr. Shashi Bhushan Nagar, Adv.
                                       Mr. Vishwanath Chaturvedi, Adv.
                                       M/S. Devasa & Co., AOR

                                        Mr. V. N. Raghupathy, AOR

     For Respondent(s)                 Mr. S N Bhat, Sr. Adv. (NP)
                                       Mr. Tarun Kumar Thakur, Adv.
                                       Ms. Parvati Bhat, Adv.
                                       Ms. Anuradha Mutatkar, AOR

                                       Mr. D. L. Chidananda, AOR
                                       Mr. Ravindera Kumar Verma, Adv.

                          UPON hearing the counsel the Court made the following
                                               O R D E R

Learned counsel appearing for the respondent, State of Karnataka, prays for and is granted three weeks' further and no more time to file counter Signature Not Verified affidavit.

Digitally signed by Neetu Khajuria Date: 2024.01.18

List the matter after three weeks. 17:08:28 IST Reason:

(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER