Supreme Court - Daily Orders
T.Balakrishnam Naidu (D) By L.Rs. vs R. Muniraju on 18 January, 2024
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.102 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5877/2009
T.BALAKRISHNAM NAIDU (D) BY L.RS. Appellant(s)
VERSUS
R. MUNIRAJU & ANR. Respondent(s)
(IA No. 159199/2018 - EXEMPTION FROM FILING O.T., IA No. 6172/2019
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES AND IA
No. 159198/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 18-01-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) Mr. Shekhar G Devasa, Adv.
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Mr. Vishwanath Chaturvedi, Adv.
M/S. Devasa & Co., AOR
Mr. V. N. Raghupathy, AOR
For Respondent(s) Mr. S N Bhat, Sr. Adv. (NP)
Mr. Tarun Kumar Thakur, Adv.
Ms. Parvati Bhat, Adv.
Ms. Anuradha Mutatkar, AOR
Mr. D. L. Chidananda, AOR
Mr. Ravindera Kumar Verma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the respondent, State of Karnataka, prays for and is granted three weeks' further and no more time to file counter Signature Not Verified affidavit.
Digitally signed by Neetu Khajuria Date: 2024.01.18List the matter after three weeks. 17:08:28 IST Reason:
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER