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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2) in The West Bengal Comprehensive Area Development Act, 1974

(2)The Project Director may advance loan of any item of agricultural production for such Dharmagolas to persons in distress residing within the notified area subject to such terms and conditions as may be provided by regulations.