Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(8)(b) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(b)trading lot for the purpose of trading of units on the designated stock exchange shall be rupees one crore.