Madhya Pradesh High Court
M/S Indisson Agro Foods Limited A ... vs State Bank Of India Thru. Authorised ... on 25 February, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar, Pranay Verma
1
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE
BEFORE
HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
&
HON'BLE SHRI JUSTICE PRANAY VERMA
ON THE 25th OF FEBRUARY, 2022
WRIT PETITION No. 25644 of 2021
Between:-
1. M/S INDISSON AGRO FOODS LIMITED, A
COMPANY REGISTERED UNDER THE PROVISIONS
OF COMPANIES ACT, 1956 THRU. ITS DIRECTOR /
AUTHORISED SIGNATORY VIJAY KUMAR JAIN,
310, PATTHAR MUNDLA ROAD, PALDA
INDUSTRIAL ESTATE, INDORE. THROUGH ITS
DIRECTOR/AUTHORISED SIGNATORY VIJAY
KUMAR JAIN (MADHYA PRADESH)
2. VIJAY KUMAR JAIN, S/O SHRI TRILOKCHAND
JAIN , AGED ABOUT 50 YEARS, D-18, MAA DURGA
NAGAR, NEAR YASH TOWER, JANKI NAGAR,
INDORE (MADHYA PRADESH)
3. DEVRAJ JAIN S/O SHRI TRILOKCHAND JAIN ,
AGED ABOUT 41 YEAR S , D-18, MAA DURGA
NAGAR, NEAR YASH TOWER, JANKI NAGAR,
INDORE (MADHYA PRADESH)
4. MAHENDRA KUMAR JAIN S/O SHRI
TRILOKCHAND JAIN , AGED ABOUT 43 YEARS, D-
18, MAA DURGA NAGAR, NEAR YASH TOWER,
JANKI NAGAR, INDORE (MADHYA PRADESH)
5. KUSUM JAIN W/O SHRI VIJAY KUMAR JAIN ,
AGED ABOUT 48 YEAR S , D-18, MAA DURGA
NAGAR, NEAR YASH TOWER, JANKI NAGAR,
INDORE (MADHYA PRADESH)
6. SANGEETA JAIN W/O SHRI DEVRAJ JAIN , AGED
ABOUT 38 YEARS, D-18, MAA DURGA NAGAR,
NEAR YASH TOWER, JANKI NAGAR, INDORE
(MADHYA PRADESH)
7. SARIKA JAIN W/O SHRI MAHENDRA KUMAR JAIN
, AGED ABOUT 41 YEAR S, D-18, MAA DURGA
NAGAR, NEAR YASH TOWER, JANKI NAGAR,
INDORE (MADHYA PRADESH)
8. M/S INDIAN PULSE MILLS A PARTNERSHIP FIRM
THROUGH ITS PA R T N E R 310/1/2/2 PATTHAR
MUNDLA ROAD PALDA, INDORE. (MADHYA
PRADESH) THROUGH ITS PARTNER
9. M/S RAJA AGRO INDUSTRIES A PARTNERSHIP
FIRM THROUGH ITS PARTN ER PLOT NO. 4,
SURVEY NO. 179 VILLAGE PALDA (PALDA NAKA)
Signature Not Verified
SAN
I N D O R E (MADHYA PRADESH) THROUGH ITS
PARTNER
Digitally signed by NEERAJ
SARVATE
Date: 2022.02.26 20:01:49 IST
10. M/S TARA AGRO INDUSTRIES A PARTNERSHIP
2
FIRM THROUGH ITS PARTN ER 378, PATWARI
HALKA NO. 52 VILLAGE PALDA (PALDA NAKA)
I N D O R E (MADHYA PRADESH) THROUGH ITS
PARTNER
.....PETITIONER
(BY SHRI AKSHAT AGRAWAL, ADVOCATE )
AND
1. STATE BANK OF INDIA THRU. AUTHORISED
OFFICER STRESSED ASSETS MANAGEMENT
BRANCH FIRST FLOOR, PLOT NO. 1, ARERA HILLS,
B H O P A L (MADHYA PRADESH) THROUGH
AUTHORISED OFFICER
2. ICICI BANK LIMITED THROUGH AUTHORISED
OFFICER MALAV PARISAR, AB ROAD INDORE
(MADHYA PRADESH) THROUGH AUTHORISED
OFFICER
3. INDIAN BANK (ERSTWHILE ALLAHABAD BANK)
THROUGH AUTHORISED OFFICER NEW PALASIA
BRANCH INDORE (MADHYA PRADESH) THROUGH
AUTHORISED OFFICER
4. COLLECTOR AND DISTRICT MAGISTRATE,
DISTRICT INDORE (MADHYA PRADESH)
5. DISTRICT MAGISTRATE, DISTRICT JODHPUR
(RAJASTHAN)
6. SUB DIVISIONAL/ EXECUTIVE MAGISTRATE
BICHOLI HAPSI/ JUNI, INDORE AREA, DISTRICT
INDORE (MADHYA PRADESH)
7. NAIB TEHSILDAR TEHSIL JUNI, DISTRICT
INDORE (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AJAY MISHRA, SENIOR ADVOCATE WITH SHRI
R.C.SINHAL, ADVOCATE)
Th is petition coming on for admission this day, JUSTICE SUBODH
ABHYANKAR passed the following:
ORDER
Counsel for the petitioner seeks leave of this Court to withdraw this petition as it has become infructuous.
Prayer is allowed.
Accordingly, present petition is dismissed as having rendered infructuous. It is made clear that this Court has not made any finding on the merits of the Signature Not Verified SAN case.
Digitally signed by NEERAJ SARVATE Date: 2022.02.26 20:01:49 IST 3 (SUBODH ABHYANKAR) (PRANAY VERMA) JUDGE JUDGE ns Signature Not Verified SAN Digitally signed by NEERAJ SARVATE Date: 2022.02.26 20:01:49 IST