Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Calcutta High Court

The New India Assurance Co. Ltd. & Anr vs Nitco Roadways P. Ltd on 8 January, 2014

Author: Debangsu Basak

Bench: Debangsu Basak

ORDER SHEET
                               CS No. 706 of 1989

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                THE NEW INDIA ASSURANCE CO. LTD. & ANR.
                                Versus
                        NITCO ROADWAYS P. LTD.



  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 8th January, 2014.

The Court: Papers are not traceable. None appears for the plaintiff. The suit is dismissed without any order as to costs.

(DEBANGSU BASAK, J.) akb/sg2