Calcutta High Court
The New India Assurance Co. Ltd. & Anr vs Nitco Roadways P. Ltd on 8 January, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
CS No. 706 of 1989
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
THE NEW INDIA ASSURANCE CO. LTD. & ANR.
Versus
NITCO ROADWAYS P. LTD.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 8th January, 2014.
The Court: Papers are not traceable. None appears for the plaintiff. The suit is dismissed without any order as to costs.
(DEBANGSU BASAK, J.) akb/sg2