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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(1) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

(1)When a non-official member makes a journey by bus for thirty-two kilometers or more, he will be allowed IV2 bus fare plus Daily Allowance limited to road mileage. When a non-official member makes a journey by bus for less than thirty-two kilometers he will be allowed 1 1/2bus fare limited to road mileage.