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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(9)On receipt of the list of candidates the Conductor shall work out the requirement of stationery and requisition the same from the Board. The stationery received shall be checked and stored securely. He/She shall make purchases of minor stationery items, if need arises, within approved norms.