Calcutta High Court
Commissioner Of Income Tax vs Orient Beverage Ltd on 22 December, 2010
Author: Sengupta
Bench: Sengupta
IN THE HIGH COURT AT CALCUTTA Special Jurisdiction Original Side Present :
The Hon'ble Justice Sengupta And The Hon'ble Justice Kanchan Chakraborty 22.12.2010 ITA 57 of 2001 Commissioner of Income Tax, West Bengal-III, Calcutta Vs. Orient Beverage Ltd.
The Court :- Although the matter was appearing in the warning list but today when the matter was called on, no one appeared for the appellant.
On 28th March, 2001 this Court directed to file paper book. No paper book has been filed.
Hence the appeal is dismissed. All parties shall act on a xerox signed copy of this order on usual undertakings.
(Sengupta, J.) (Kanchan Chakraborty, J.) ANC.