Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 47A in The Saurashtra University Act, 1965

47A. Examiners' Committee.

(1)There shall be formed every year a committee for each faculty, for the purpose of drawing up the list for appointments to University Examiners, consisting of-
(i)the Pro-Vice Chancellor, ex-officio Chairman,
(ii)the Dean of the concerned Faculty,
(iii)the Chairman of the Board of Studies, and
(iv)two members of the Board of Studies nominated by the Vice-Chancellor for the Year.
(2)The list of Examiners prepared by the Committee shall be placed through the Academic council before the Vice-Chancellor for his approval who may either approve, or modify the same for reasons to be recorded in writing.
(3)The procedure to be followed by the committee shall be such as may be prescribed by Statutes.)