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M/S Shapoorji Pallonji And Company Pvt. ... vs M/S B.S.C. Projects Pvt. Ltd. on 25 July, 2022

Bench: Surya Kant, Abhay S. Oka

     ITEM NO.40                                   COURT NO.15                          SECTION XI

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                         No(s).     12793/2022

     (Arising out of impugned final judgment and order dated 25-05-2022
     in AN No. 34/2022 passed by the High Court Of Judicature At
     Allahabad)

     M/S SHAPOORJI PALLONJI AND COMPANY PVT. LTD.                              Petitioner(s)

                                                         VERSUS

     M/S B.S.C. PROJECTS PVT. LTD.                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.100475/2022-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.100476/2022-EXEMPTION FROM
     FILING O.T. )

     Date : 25-07-2022 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE SURYA KANT
                               HON'BLE MR. JUSTICE ABHAY S. OKA

     For Petitioner(s)                    Mr.   Abhishek Singh, Adv.
                                          Mr.   Babit Jamwal, Adv.
                                          Mr.   Elvin Joshy, Adv.
                                          Mr.   J. Amal Anand, Adv.
                                          Ms.   Alisha Sharma, Adv.
                                          Ms.   Rooh-e-hina Dua, AOR

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Learned counsel for the petitioner seeks and is permitted to withdraw the Special Leave Petition.

The Special Leave Petition is accordingly, dismissed as withdrawn.

Pending application(s), if any, shall stand disposed of.

          (NISHA KHULBEY)                                                   (PREETHI T.C.)
     SENIOR PERSONAL ASSISTANT                                            COURT MASTER (NSH)