Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(3) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(3)After receiving the final list from the local body, the Collector of the district shall get it scrutinized and after certifying it in Form-9, he shall recommend, on the basis of demands of affected persons, various self-employment schemes of concerned corporation, Board and/or Department of the State Government and a copy of such list shall be endorsed to the local officer for co-ordination.