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State of Chattisgarh - Section

Section 117 in The Chhattisgarh Municipalities Act, 1961

117. Power of Council to alter budget grants.

- The Council may from time to time during the financial year, transfer the amount] or a portion of the amount of one budget grant from one major head to another in the budget estimate, or increase the amount of any budget grant or make an additional budget grant for the purpose of meeting any special or unforeseen requirement arising during the said year, but not in such a way as to bring the estimated cash balance at the close of the year below the limit prescribed under the first proviso to sub-section (3) of Section 116.