Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 177(2)] [Section 177] [Entire Act]

State of Uttar Pradesh - Subsection

Section 177(2)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)the provisions of Rules 173 to 176-A have been followed ; and