Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(j) in The Rajasthan Mica Act, 1958 (j)"mica dump" means any collection of refuse consisting wholly or largely of mica [and shall include waste, scrap or waste- round mica] [Inserted by Rajasthan Act 43 of 1976.]:
