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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(iii) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(iii)co-ordinating with the Non-Governmental Organisations and providing necessary facilities and financial and other types of assistance to Non-Governmental Organisations for maintaining centres or organising workshops.