Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(3) in The Gujarat Civil Courts Act, 2005 (3)A Court of District Judge shall, subject to the general control of the High Court, have control over all other Civil Courts within the local limits of its jurisdiction.
