Section 2(1)(f) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958
(f)[ "member of the Service" means a member of an All India Service as defined in section 2 of the All India Services Act, 1951 (61 of 1951).] [Substituted vide DP&AR Notification No.29/76/66-AIS(II)-A dated the 13th December, 1966.]