Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Working Journalists (Fixation Of Rates Of Wages) Act, 1958 14. Repeal and saving.— Rep. by the Repealing and Amending Act, 1960, sec. 2 and Sch. I.
