Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43B] [Entire Act] State of Uttarakhand - Subsection Section 43B(a) in Uttarakhand Co-Operative Societies Act, 2003 (a)the date on which the mortgage or charge was created by a member in favour of the society;
