Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act] Union of India - Subsection Section 235(1)(c) in The Merchant Shipping Act, 1958 (c)that certificates of survey granted under this Part are accepted in such country in lieu of the corresponding certificates required under the laws in force in that country;