Bombay High Court
Zulfiquar Majeed Memon vs Assistant Commissioner Of Income Tax ... on 10 October, 2023
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 4245 OF 2022
Zulfiquar Majeed Memon ....PETITIONER
V/S
Assistant Commissioner Of Income Tax Circle....RESPONDENT
19(3) Mumbai And 5 Ors.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 10th October, 2023 P.C. :
Due to paucity of time, stand over to 04/12/2023. Interim order, if any, to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 10/10/2023 ::: Downloaded on - 11/10/2023 07:31:03 :::