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Union of India - Section

Section 51 in THE INDIAN ANTARCTIC ACT, 2022

51. Application of Code of Criminal Procedure, 1973 to proceedings before Designated Court.

Save as otherwise provided in this Act, the provisions of the Code of Criminal Procedure, 1973 shall apply to the proceedings before a Designated Court and the person conducting a prosecution before a Designated Court shall be deemed to be a Public Prosecutor.