Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 444(1)] [Section 444] [Entire Act] State of Nagaland - Subsection Section 444(1)(e) in Nagaland Municipal Act, 2001 (e)Regulate by public notice the use by public of any place vesting in the Municipality and set part by him for any such purpose; and