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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Karnataka - Subsection

Section 62(1)(a) in Karnataka Slum Areas (Development) Act, 1973

(a)commences or causes to be commenced any work in contravention of any restriction or condition imposed under section 14 or of any plan for the redevelopment of a slum clearance area; or