Calcutta High Court (Appellete Side)
Suman Roy Choudhury vs State Of West Bengal & Ors on 28 April, 2016
1 28/04/2016
ARDR WP 3993 (W) of 2006 Suman Roy Choudhury Vs. State of West Bengal & Ors. Nobody appears for either of the parties. No accommodation is sought for. Therefore, the matter is dismissed for default. Interim order, if any, stands vacated.
(Siddhartha Chattopadhyay, J.)