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Calcutta High Court (Appellete Side)

Suman Roy Choudhury vs State Of West Bengal & Ors on 28 April, 2016

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28/04/2016

ARDR WP 3993 (W) of 2006 Suman Roy Choudhury Vs. State of West Bengal & Ors. Nobody appears for either of the parties. No accommodation is sought for. Therefore, the matter is dismissed for default. Interim order, if any, stands vacated.

(Siddhartha Chattopadhyay, J.)