Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(4) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 4.2Should any doubt arise in the interpretation these Rules, shall vest in the Registrar and the advice of the Registrar shall be final and binding.
