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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(1)(vi) in Indian Institute of Public Health Gandhinagar Act, 2015

(vi)The person who holds the post of the Registrar of the Indian Institute of Public Health Gandhinagar immediately before the commencement of this Act, shall be .the first Registrar of the University for a period not exceeding three years.