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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(xxii) in Calicut University Act, 1975

(xxii)to accept endowments, bequests, donations and transfers of any movable and immovable properties to the University on this behalf, provided that all such endowments, bequests, donations and transfers shall be reported to the Senate at its next meeting;