Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97B] [Entire Act] State of Tamilnadu - Subsection Section 97B(ii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (ii)the moneys realised, from time to time, by the sale of movable properties belonging to the said Devaswoms;
