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[Cites 0, Cited by 2] [Entire Act]

State of Jammu-Kashmir - Section

Section 66 in The Jammu and Kashmir Housing Board Act, 1976

66. Government's powers to give directions to Board.

- The Government may give the Board such directions as in its opinion are necessary or expedient for carrying out the purpose of this Act and it shall be the duty of the Board to comply with such directions.