Bombay High Court
Bharat Bhogilal Patel vs M/S. Tvs Electronics Limited on 22 December, 2025
1/2 1-COMIP-359-2017 (OS).DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL IP SUIT NO. 359 OF 2017
WITH
NOTICE OF MOTION NO.820 OF 2018
WITH
NOTICE OF MOTION NO.1604 OF 2019
WITH
IN PERSON APPLICATION NO.127 OF 2016
IN
COMMERCIAL IP SUIT NO. 359 OF 2017
Bharat Bhogilal Patel ...Plaintiff
Versus
M/s. TVS Electronics Limited ...Defendant
WITH
COMMERCIAL IP SUIT NO. 927 OF 2018
WITH
NOTICE OF MOTION NO.1602 OF 2019
IN
COMMERCIAL IP SUIT NO. 927 OF 2018
Bharat Bhogilal Patel ...Plaintiff
Versus
Kalelkar Surgicals Private Limited ...Defendant
WITH
COMMERCIAL IP SUIT NO. 1156 OF 2018
WITH
NOTICE OF MOTION NO.1593 OF 2019
IN
COMMERCIAL IP SUIT NO. 1156 OF 2018
Bharat Bhogilal Patel ...Plaintiff
Versus
Creative Surgical Manufacturing Co. ...Defendant
Vaibhav
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2/2 1-COMIP-359-2017 (OS).DOC
_______
Mr. Bharat B. Patel, Plaintiff, in person.
Mr. Kanak Kadam i/b W. S. Kane & Co., for the Defendant in COMIP/359/2017,
COMIP/927/2018 and COMIP/1156/2018.
_______
CORAM : ARIF S. DOCTOR, J.
DATE : 22nd DECEMBER 2025 P.C.
1. Mr. Patel, Plaintiff appeared in person and submitted that Mr. Bhuvan Singh, was busy in another Court.
2. Mr. Patel has sought an extension of time to carry out the amendment in the Plaint.
3. The extension of time as prayed for is granted.
4. The Affidavit of Service is taken on record.
5. Stand over to 21st January 2026.
[ARIF S. DOCTOR, J.] Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:38:28 :::