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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

Union of India - Subsection

Section 11A(1)(a) in The Prevention of Money-Laundering Act, 2002

(a)authentication under the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (18 of 2016) if the reporting entity is a banking company; or