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Supreme Court - Daily Orders

Pushp Kumar Jain vs Union Of India on 14 May, 2018

Bench: Madan B. Lokur, Navin Sinha

     ITEM NO.30                              COURT NO.4                SECTION PIL-W

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)     No(s).445/2018

     PUSHP KUMAR JAIN & ANR.                                            Petitioner(s)

                                                    VERSUS

     UNION OF INDIA                                                     Respondent(s)

     Date : 14-05-2018 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)
                                      Ms. Anitha Shenoy, AOR
                                      Ms. Srishti Agnihotri, Adv.
                                      Ms. Remya Raj, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                 O R D E R

We are not inclined to entertain the writ petition. The writ petition is dismissed.

However, the petitioners are at liberty to assist learned amicus curiae in the main case.




                          (SANJAY KUMAR-I)                        (KAILASH CHANDER)
                             AR-CUM-PS                              COURT MASTER




Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2018.05.14
17:08:10 IST
Reason: