Supreme Court - Daily Orders
Pushp Kumar Jain vs Union Of India on 14 May, 2018
Bench: Madan B. Lokur, Navin Sinha
ITEM NO.30 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).445/2018
PUSHP KUMAR JAIN & ANR. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 14-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Ms. Anitha Shenoy, AOR
Ms. Srishti Agnihotri, Adv.
Ms. Remya Raj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to entertain the writ petition. The writ petition is dismissed.
However, the petitioners are at liberty to assist learned amicus curiae in the main case.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2018.05.14
17:08:10 IST
Reason: