Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act] Union of India - Subsection Section 154(2)(w) in Code on Social Security, 2020 (w)any other matter which is required to be, or may be, prescribed by the appropriate Government under the provisions of this Code.