Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 155(2)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(2)(m) in Code on Social Security, 2020

(m)the manner of investment of Employees' State Insurance Fund or any other money which is held by Corporation under sub-section (4) of section 25;