Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 9 in National Law School of India Act, 1986 9. The General Council. - The General Council shall be the [chief advisory body] [Substituted by Act 3 of 1993 w.e.f. 14.5.1992.] of the School.
