Delhi High Court - Orders
Dalbir Singh vs Lt. Governor, National Capital ... on 12 February, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1644/2016 & CM APPL. 7081/2016
DALBIR SINGH ..... Petitioner
Through: Mr. Dalbir Singh, Advocate.
versus
LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI &
ORS ..... Respondents
Through: Ms. Aastha Jain, Advocate for DDA.
Mr. Yeeshu Jain, Advocate with Ms.
Jyoti Tyagi, Advocate for L&B/LAC.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 12.02.2019
1. Arguments heard in part.
2. List for further arguments on 13th February 2019 at 2:15 PM.
S.MURALIDHAR, J SANJEEV NARULA, J FEBRUARY 12, 2019 nk