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Delhi High Court - Orders

Dalbir Singh vs Lt. Governor, National Capital ... on 12 February, 2019

Author: S.Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~53
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+           W.P.(C) 1644/2016 & CM APPL. 7081/2016
DALBIR SINGH                                             ..... Petitioner
                         Through:     Mr. Dalbir Singh, Advocate.

                         versus

 LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI &
ORS                                                  ..... Respondents
                         Through: Ms. Aastha Jain, Advocate for DDA.
                                   Mr. Yeeshu Jain, Advocate with Ms.
Jyoti Tyagi, Advocate for L&B/LAC.

CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
             ORDER

% 12.02.2019

1. Arguments heard in part.

2. List for further arguments on 13th February 2019 at 2:15 PM.

S.MURALIDHAR, J SANJEEV NARULA, J FEBRUARY 12, 2019 nk