Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1)(iii) in The M.P. Bhumi Vikas Rules, 1984

(iii)industries listed in Part III of Appendix J with a maximum power load of 5 K.W. may be allowed in commercial zone, in addition to industries listed in Part I and Part II.