Rajasthan High Court - Jaipur
Raj State Coop Bank Ltd vs Virendra Kumar Sethi And Ors on 9 May, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In The High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.12922/2010 Raj. State Cooperative Bank Ltd. Vs. Virendra Kumar & Ors. Date Of Order :: 09th May,2011 Hon'ble Mr. Justice Ajay Rastogi Mr. N.A. Naqvi, AAG, for petitioner.
Mr. V.S. Gurjar, for respondents-1, 3, 4 & 7.
Issue notice, returnable on or before 11.07.2011. Mr. V.S. Gurjar accepts notice for respondents-1, 3, 4 & 7. As regards remaining respondents, notices may be given 'dasti', if desired. List on 11.07.2011, as prayed, along with connected matters.
(Ajay Rastogi),J.
VS Shekhawat/-1 12922cw10May09misc.do