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Rajasthan High Court - Jaipur

Raj State Coop Bank Ltd vs Virendra Kumar Sethi And Ors on 9 May, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In The High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Writ Petition No.12922/2010
Raj. State Cooperative Bank Ltd. Vs. Virendra Kumar & Ors.

Date Of Order :: 09th May,2011

Hon'ble Mr. Justice Ajay Rastogi

Mr. N.A. Naqvi, AAG, for petitioner.

Mr. V.S. Gurjar, for respondents-1, 3, 4 & 7.

Issue notice, returnable on or before 11.07.2011. Mr. V.S. Gurjar accepts notice for respondents-1, 3, 4 & 7. As regards remaining respondents, notices may be given 'dasti', if desired. List on 11.07.2011, as prayed, along with connected matters.

(Ajay Rastogi),J.

VS Shekhawat/-1 12922cw10May09misc.do