Supreme Court - Daily Orders
A. Madurai Gramani (Died) By Lrs. And Ors vs P.C. Venkatesan (Died) By Lrs. And Ors. ... on 3 November, 2025
ITEM NO.1701 COURT NO.15 SECTION XII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3750-3751/2018
A. MADURAI GRAMANI (DIED) BY LRS. AND ORS Appellant(s)
VERSUS
P.C. VENKATESAN (DIED) BY LRS. AND ORS. ETC. Respondent(s)
Only I.A No. 171099/2023 & I.A No. 175546/2023 are to be listed.
IA No. 175546/2023 - EXEMPTION FROM FILING O.T.
IA No. 171099/2023 - INTERVENTION/IMPLEADMENT
Date : 03-11-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MANMOHAN
[IN CHAMBER]
For Appellant(s) : Mr. K. K. Mani, AOR
Ms. T. Archana, Adv.
For Respondent(s) :Mr. Vaibhav Manu Srivastava, AOR
Ms. Mrinal Kanwar, AOR
Mr. Sajal Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, four weeks’ further time is granted to the learned counsel for the LRs of Respondent No. 1 to file reply to the impleadment application.
List after four weeks.
(TARUN MAHAJAN) (CHETNA BALOONI) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by LOKESH ARORA Date: 2025.11.10 15:45:25 IST Reason: