Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 187 in The Central Excise Act, 1944

187. Subs. by Act 40 of 1991, S. 3 (w.e.f. 20-9-1991).