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State of Meghalaya - Section

Section 14 in Meghalaya Shops and Establishment Act, 2003

14. Paid holiday.

- Every employee in an establishment shall be granted a paid holiday on each of the following occasions and on such other days as may be notified by the State Government from time to time declare -
(a)26th January
(b)1st May
(c)15th August, and
(d)2nd October,