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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Punjab - Subsection

Section 53(2) in Punjab Regional and Town Planning and Development Act, 1995

(2)The Authority shall cause its accounts to be audited annually by the auditors duly qualified to act as auditors under sub-section (1) of Section 226 of the Companies Act, 1956.