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State of Rajasthan - Section

Section 24 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

24. Regulation of pay where pay of a post is changed.

- An employee holding a post, in substantive or officiating capacity, the pay of which is changed, shall be treated as if transferred to a new post on the next pay, provided that he may, at his option retain his old pay until the date on which he has earned his next increment, or any subsequent in the old scale or until he vacates his post or ceases to draw pay in that time scale. The option once exercised shall be final. Failure to exercise option shall entail forfeiture of benefit of this Rule.