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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Life Insurance Corporation of India Information Technology Specialist Group (Selection, terms and conditions of service and payment of Allowance) Rules, 2007

(2)The selection for the other officials shall be made based on their work record, written test and interview to ascertain the aptitude and domain of technical knowledge.